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Devendra Kumar Singh & Others vs State Of U.P. & Others
2015 Latest Caselaw 4067 ALL

Citation : 2015 Latest Caselaw 4067 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Devendra Kumar Singh & Others vs State Of U.P. & Others on 16 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5210 of 1996
 

 
Petitioner :- Devendra Kumar Singh & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Y.S. Lohit,Ajay Pratap Singh,S.S.L. Srivastava
 
Counsel for Respondent :- C.S.C.,Upendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Additional Chief Additional Counsel, put up tomorrow i.e. 17.11.2015.

Order Date :- 16.11.2015

Arvind

 

 

 
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