Virendra P Singh vs D.I.O.S.Sultanpur And 2 Ors
2015 Latest Caselaw 4066 ALL

Citation : 2015 Latest Caselaw 4066 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Virendra P Singh vs D.I.O.S.Sultanpur And 2 Ors on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3833 of 2005
 

 
Petitioner :- Virendra P Singh
 
Respondent :- D.I.O.S.Sultanpur And 2 Ors
 
Counsel for Petitioner :- Nalini Jain,Onkar Singh Kushwaha,Sharad Tiwari
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Onkar Singh, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 16.11.2015

Arvind

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