Mauji Lal vs Committee Of Management
2015 Latest Caselaw 4064 ALL

Citation : 2015 Latest Caselaw 4064 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Mauji Lal vs Committee Of Management on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 982 of 1998
 

 
Petitioner :- Mauji Lal
 
Respondent :- Committee Of Management
 
Counsel for Petitioner :- I.H.Farooqui
 
Counsel for Respondent :- Shobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed at the Bar that Sri Shobhit Mohan Shukla is the Counsel for the Basic Education Officer, Sitapur.

Registry is directed to print the name of aforesaid Counsel as Counsel for the respondent.

Petitioner's Counsel shall also inform about today's order to Sri Shobhit Mohan Shukla.

List this case in the next cause list.

Order Date :- 16.11.2015

MH/-

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