Smt.Bilquis Jahan vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 4063 ALL

Citation : 2015 Latest Caselaw 4063 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Smt.Bilquis Jahan vs State Of U.P.Through Secretary ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3116 of 2007
 

 
Petitioner :- Smt.Bilquis Jahan
 
Respondent :- State Of U.P.Through Secretary Nagar Vikas-4 And 7 Others
 
Counsel for Petitioner :- Mouzzamur Rahman,G.M.Kamil
 
Counsel for Respondent :- C.S.C.,A.P.Singh Vatsa,Amit Chandra,Mahfooz Alalm,Shailenda Singh Chauhan,Shailendra Singh Chauhan,Shakeel Ahmad Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application 117123 of 2015)

It has been informed that petitioner/applicant's restoration application is pending.

Appreciating the request of Sri G. M. Kamil, learned Counsel for the petitioner, application is disposed of with a direction to the Office to list the application for restoration within two weeks'.

Order Date :- 16.11.2015

Arvind

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