Rakesh Kumar vs The State Of U.P. Thru Secy. Govt. ...
2015 Latest Caselaw 4062 ALL

Citation : 2015 Latest Caselaw 4062 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Rakesh Kumar vs The State Of U.P. Thru Secy. Govt. ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5588 of 2013
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- The State Of U.P. Thru Secy. Govt. Of U.P. Law Deptt. & Ors
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Yogendra Kumar Mishra, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

On the request of Sri Gaurav Mehrotra, learned Counsel for the respondent, put up tomorrow i.e. 17.11.2015.

Order Date :- 16.11.2015

Arvind

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