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Suhel vs State Of U.P.
2015 Latest Caselaw 4061 ALL

Citation : 2015 Latest Caselaw 4061 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Suhel vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 252 of 2014
 

 
Applicant :- Suhel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhir Kumar,Anil Kumar Awasthi
 
Counsel for Opposite Party :- Govt.Advocate,Irfan Khan
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list after two weeks.

In the meantime learned counsel for the applicant may file rejoinder affidavit, if any.

Order Date :- 16.11.2015

A.

 

 

 
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