Shanti Dixit And Another vs Court Of Addl. Distt Judge Court ...
2015 Latest Caselaw 4059 ALL

Citation : 2015 Latest Caselaw 4059 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Shanti Dixit And Another vs Court Of Addl. Distt Judge Court ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- RENT CONTROL No. - 112 of 2014
 

 
Petitioner :- Shanti Dixit And Another
 
Respondent :- Court Of Addl. Distt Judge Court No.9 Lko.And Ors.
 
Counsel for Petitioner :- Ankit Srivastava
 
Counsel for Respondent :- U.N.Misra,Rajeiu Kumar Tripathi,S.S.Imam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case is adjourned.

List in the week commencing 14.12.2015. Till then interim order shall continue.

Order Date :- 16.11.2015

Arvind

Download the LatestLaws.com Mobile App