Rafeek (Second Bail) vs State Of U.P.
2015 Latest Caselaw 4058 ALL

Citation : 2015 Latest Caselaw 4058 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Rafeek (Second Bail) vs State Of U.P. on 16 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4621 of 2014
 

 
Applicant :- Rafeek (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Pandey,Satyendra Kumar Maurya
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 16.11.2015

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