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Teerath Raj Yadav vs The State Of U.P.
2015 Latest Caselaw 4057 ALL

Citation : 2015 Latest Caselaw 4057 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Teerath Raj Yadav vs The State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8537 of 2015
 

 
Applicant :- Teerath Raj Yadav
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sartaj Ahmad Siddiqui,Ghanshyam Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Vide order dated 27.10.2015 Office/Registry was directed to submit its report whether one more bail application of the applicant in same case crime number has been filed or not but no report has been filed by the Office/Registry.

Office/Registry is directed to submit its report in compliance of the order dated 27.10.2015 within one week.

List on 26.11.2015.

Order Date :- 16.11.2015

A.

 

 

 
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