Citation : 2015 Latest Caselaw 4054 ALL
Judgement Date : 16 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 60992 of 2015 Petitioner :- Bihari Lal Respondent :- Addl. Commissioner-Vi, Alld. Region, And 7 Others Counsel for Petitioner :- Dev Raj Singh,Anoop Trivedi Counsel for Respondent :- C.S.C.,B.N.Mishra,Banshi Dhar Mishra,Diwakar Singh,R.V.Mishra Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list.
Interim order, if in operation, will continue till the next date of listing.
Order Date :- 16.11.2015
OP
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