Vidyawati Verma vs State Of U.P.Through Its ...
2015 Latest Caselaw 4052 ALL

Citation : 2015 Latest Caselaw 4052 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Vidyawati Verma vs State Of U.P.Through Its ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7773 of 2004
 

 
Petitioner :- Vidyawati Verma
 
Respondent :- State Of U.P.Through Its Secy.Secondary Educaiton And Others
 
Counsel for Petitioner :- Alka Verma
 
Counsel for Respondent :- C.S.C.,Yogita Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 109875 of 2015)

This is an application for recall of the order dated 11.9.2015 passed by Hon'ble Rajan Roy, J.

List before appropriate Court in the next cause list.

Order Date :- 16.11.2015

Arvind

Download the LatestLaws.com Mobile App