Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ...
2015 Latest Caselaw 4051 ALL

Citation : 2015 Latest Caselaw 4051 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2585 of 1990
 

 
Petitioner :- Satish Chandra Bajpai
 
Respondent :- The Hon'Ble A.C.J. High Court Of Judicature At Allahabad & O
 
Counsel for Petitioner :- M.P. Sharma,Ganesh Shanker Bajapi,H.S. Jain,Ramesh Chandra Saxena,S D Singh,S.C.Bajpai
 
Counsel for Respondent :- C.S.C,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

After argument of Sri Gaurav Mehrotra, Counsel for the High Court, Sri R.C.Saxena has also concluded his argument in rejoinder.

Sri Gaurav Mehrotra has also produced the relevant record pertaining to the petitioner.

Judgement reserved.

Order Date :- 16.11.2015

MH/-

Download the LatestLaws.com Mobile App