Kapil Dev Singh vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 4049 ALL

Citation : 2015 Latest Caselaw 4049 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Kapil Dev Singh vs State Of U.P. Thru Prin.Secy. ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3622 of 2007
 

 
Petitioner :- Kapil Dev Singh
 
Respondent :- State Of U.P. Thru Prin.Secy. Trade Tax & Anr.
 
Counsel for Petitioner :- Vishw Mohini,S.P.Mishra,Vimol Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.P.Mishra, learned Counsel for the petitioner prays for and is granted two weeks' time to file Rejoinder Affidavit.

Order Date :- 16.11.2015

Arvind

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