Dwarika Prasad vs State Of U.P. Through Secy.Khadi ...
2015 Latest Caselaw 4048 ALL

Citation : 2015 Latest Caselaw 4048 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Dwarika Prasad vs State Of U.P. Through Secy.Khadi ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7526 of 2010
 

 
Petitioner :- Dwarika Prasad
 
Respondent :- State Of U.P. Through Secy.Khadi And Village Industry Lko.
 
Counsel for Petitioner :- V.K.Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counter Affidavit filed on behalf of opposite party nos. 2 & 3 is taken on record.

Rejoinder Affidavit, if any, may be filed within two weeks'.

List thereafter.

Order Date :- 16.11.2015

Arvind

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