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Irshad (Second Bail) vs The State Of U.P
2015 Latest Caselaw 4047 ALL

Citation : 2015 Latest Caselaw 4047 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Irshad (Second Bail) vs The State Of U.P on 16 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 581 of 2014
 

 
Applicant :- Irshad (Second Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Shishir Pradhan,A.K.Awasthi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted one week time to file recovery memo of piece of brick used in commission of the murder of the deceased.

List on 30.11.2015.

Order Date :- 16.11.2015

A.

 

 

 
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