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Udai Bhan vs State Of U.P.
2015 Latest Caselaw 4046 ALL

Citation : 2015 Latest Caselaw 4046 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Udai Bhan vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8911 of 2015
 

 
Applicant :- Udai Bhan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravi Singh Sisodiya,Santosh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Verma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the complainant prays for and is granted three days further time and no more to file counter affidavit.

List on 24.11.2015.

Order Date :- 16.11.2015

A.

 

 

 
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