Ram Murat vs State Of U.P. & 4 Others
2015 Latest Caselaw 4042 ALL

Citation : 2015 Latest Caselaw 4042 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Ram Murat vs State Of U.P. & 4 Others on 16 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 39310 of 2015
 

 
Petitioner :- Ram Murat
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Anil Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, will continue till the next date of listing.

Order Date :- 16.11.2015

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