Rajendra Kumar vs State Of U.P. And Another
2015 Latest Caselaw 4041 ALL

Citation : 2015 Latest Caselaw 4041 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Rajendra Kumar vs State Of U.P. And Another on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2116 of 1993
 

 
Petitioner :- Rajendra Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Amit Bose,Manjive Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjive Shukla is reported to be ill.

The case is adjourned.

List again.

Order Date :- 16.11.2015

MH/-

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