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Lalji Verma vs State Of U.P.
2015 Latest Caselaw 4039 ALL

Citation : 2015 Latest Caselaw 4039 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Lalji Verma vs State Of U.P. on 16 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4834 of 1998
 

 
Petitioner :- Lalji Verma
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Y.S.Lohit,Badrish Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted two weeks' further time to file objection to C.M.Application No. 38025 of 2015.

Order Date :- 16.11.2015

Arvind

 

 

 
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