Smt.Mamta Devi W/O Sri Jai Singh vs State Of U.P.Through ...
2015 Latest Caselaw 4037 ALL

Citation : 2015 Latest Caselaw 4037 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Smt.Mamta Devi W/O Sri Jai Singh vs State Of U.P.Through ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1601 of 2009
 

 
Petitioner :- Smt.Mamta Devi W/O Sri Jai Singh
 
Respondent :- State Of U.P.Through Prn.Secy.Medical Education & Training
 
Counsel for Petitioner :- A.P.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri A.P.Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 16.11.2015

Arvind

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