Km. Katyayani Tripathi (Detenu ) ... vs Senior Superintendent Of Police ...
2015 Latest Caselaw 4035 ALL

Citation : 2015 Latest Caselaw 4035 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Km. Katyayani Tripathi (Detenu ) ... vs Senior Superintendent Of Police ... on 16 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 240 of 2015
 

 
Petitioner :- Km. Katyayani Tripathi (Detenu ) And Anr.
 
Respondent :- Senior Superintendent Of Police Lucknow And Ors.
 
Counsel for Petitioner :- A.P.Shukla
 
Counsel for Respondent :- Govt.Advocate,Akhand Pratap Singh
 

 
Hon'ble Bachchoo Lal,J.

On the joint request of the learned counsel for the parties, list on 2.12.2015.

On the next date of listing the opposite party no. 3 shall appear in person along with minor children.

Order Date :- 16.11.2015

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