Case :- Testamentary Suits No. - 1 ... vs Counsel For
2015 Latest Caselaw 4033 ALL

Citation : 2015 Latest Caselaw 4033 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Case :- Testamentary Suits No. - 1 ... vs Counsel For on 16 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- TESTAMENTARY SUITS No. - 1 of 2015
 

 
Plaintiff :- In The Matter Of Late Aloka Banerji And Another
 
Counsel for Plaintiff :- Rameshwar Nath,Ashish Jaiswal,M.C. Chaturvedi,M.C.Chaturvedi,Ravi Kant
 
Counsel for Defendant :- A.K.Mishra,Gulsan Ranjan,Randhir Jain,Renu Mishra,Sunil Kumar Mishra,Swapnil Kumar,Vindravan Mishra
 

 
Hon'ble Abhinava Upadhya,J.

On the request of learned counsel for the respondents, list in the week commencing 23.11.2015.

Order Date :- 16.11.2015

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