M/S.Allied Publi Shers Ltd,15 ... vs Labour Court,U.P.Lucknow And ...
2015 Latest Caselaw 4032 ALL

Citation : 2015 Latest Caselaw 4032 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

M/S.Allied Publi Shers Ltd,15 ... vs Labour Court,U.P.Lucknow And ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 216 of 1994
 

 
Petitioner :- M/S.Allied Publi Shers Ltd,15 J.N.Herodia Marg
 
Respondent :- Labour Court,U.P.Lucknow And Another
 
Counsel for Petitioner :- Namit Sharma
 
Counsel for Respondent :- B.S. Rawat,Girijesh Kumar Dwivedi,R.A. Misra,Vivek Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Namit Sharma, Counsel for the petitioner is reported to be ill.

The case is adjourned.

List again.

Order Date :- 16.11.2015

MH/-

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