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Gurpreet Singh vs Chairman And M.D.State Bank Of ...
2015 Latest Caselaw 4031 ALL

Citation : 2015 Latest Caselaw 4031 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Gurpreet Singh vs Chairman And M.D.State Bank Of ... on 16 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6372 of 2005
 

 
Petitioner :- Gurpreet Singh
 
Respondent :- Chairman And M.D.State Bank Of India And 2 Ors
 
Counsel for Petitioner :- Harjot Singh,Aditya Pandey,Vivek Kumar Rai,Vivek Raj Singh
 
Counsel for Respondent :- N.K.Seth,Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In has been informed that in compliance of the order dated 26.10.2015, Sri Anurag Srivastava, learned Counsel for the opposite party filed affidavit on 2.11.2015, the same is not on record.

Office is directed to trace out the same and place on record.

List in the next cause list.

Order Date :- 16.11.2015

Arvind

 

 

 
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