Rekha Yadav vs State Of U P Thr Secy P W D Civil ...
2015 Latest Caselaw 4029 ALL

Citation : 2015 Latest Caselaw 4029 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Rekha Yadav vs State Of U P Thr Secy P W D Civil ... on 16 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2190 of 2009
 

 
Petitioner :- Rekha Yadav
 
Respondent :- State Of U P Thr Secy P W D Civil Sectt.Lko.
 
Counsel for Petitioner :- Anurag Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anurag Srivastava, learned Counsel for the petitioner prays for and is granted two weeks' time to file Rejoinder Affidavit.

Order Date :- 16.11.2015

Arvind

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