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Satiesh vs State Of U.P.
2015 Latest Caselaw 4027 ALL

Citation : 2015 Latest Caselaw 4027 ALL
Judgement Date : 16 November, 2015

Allahabad High Court
Satiesh vs State Of U.P. on 16 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8433 of 2015
 

 
Applicant :- Satiesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sushil Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate,Uttam Kr. Awasthi
 

 
Hon'ble Bachchoo Lal,J.

Sri Uttam Kumar Awasthi, learned counsel for the complainant has sent illness slip while learned counsel for the applicant as well as learned A.G.A are present.

List peremptorily in the next cause list.

Order Date :- 16.11.2015

A.

 

 

 
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