Govind @ Guddu vs The State
2015 Latest Caselaw 4026 ALL

Citation : 2015 Latest Caselaw 4026 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Govind @ Guddu vs The State on 16 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9439 of 2015
 

 
Applicant :- Govind @ Guddu
 
Opposite Party :- The State
 
Counsel for Applicant :- Jitendra Singh,Mahendra Pratap
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter showing the name of Sri Mahendra Pratap as counsel for the complainant.

Order Date :- 16.11.2015

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