Rupendra Pal Singh @ Ruby vs The State Of U.P.
2015 Latest Caselaw 4025 ALL

Citation : 2015 Latest Caselaw 4025 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Rupendra Pal Singh @ Ruby vs The State Of U.P. on 16 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5103 of 2015
 

 
Applicant :- Rupendra Pal Singh @ Ruby
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Arun Sinha
 
Counsel for Opposite Party :- Govt.Advocate,Mayank Pandey
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned counsel for the applicant prays for and is granted one week time to tile rejoinder affidavit.

List thereafter.

Order Date :- 16.11.2015

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