Mohd. Shamim vs State Of U.P
2015 Latest Caselaw 4024 ALL

Citation : 2015 Latest Caselaw 4024 ALL
Judgement Date : 16 November, 2015

Allahabad High Court

Mohd. Shamim vs State Of U.P on 16 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7932 of 2015
 

 
Applicant :- Mohd. Shamim
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Ashok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the week commencing 23.11.2015.

Order Date :- 16.11.2015

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