Hriday Narain & 2 Others vs Collector/Ziladhikari Jaunpur & ...
2015 Latest Caselaw 4018 ALL

Citation : 2015 Latest Caselaw 4018 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Hriday Narain & 2 Others vs Collector/Ziladhikari Jaunpur & ... on 6 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 61630 of 2015
 

 
Petitioner :- Hriday Narain & 2 Others
 
Respondent :- Collector/Ziladhikari Jaunpur & 4 Others
 
Counsel for Petitioner :- Anirudh Sharma,Anirudh Sharma
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Yadav
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioners prays that the matter be listed in the next cause list.

As prayed, list in the next cause list.

Order Date :- 6.11.2015

Lbm/-

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