Anjani Kumar Thru His Guardian ... vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 4010 ALL

Citation : 2015 Latest Caselaw 4010 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Anjani Kumar Thru His Guardian ... vs State Of U.P.Thru Prin.Secy.Home ... on 6 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 361 of 2015
 

 
Petitioner :- Anjani Kumar Thru His Guardian I.E.Brother Ram Rang & Anr.
 
Respondent :- State Of U.P.Thru Prin.Secy.Home And Ors.
 
Counsel for Petitioner :- B.R. Singh,Yogeshwar Pratap Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. has accepted notice on behalf of the opposite parties no. 1, 2 and 3.

Issue notice to the opposite parties no. 4 and 5.

Step may be taken within one week.

List on 9.12.2015.

Order Date :- 6.11.2015

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