Pankaj Kumar vs State Of U.P.
2015 Latest Caselaw 4005 ALL

Citation : 2015 Latest Caselaw 4005 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Pankaj Kumar vs State Of U.P. on 6 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10235 of 2015
 

 
Applicant :- Pankaj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Mishra,Rakesh Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 6.11.2015

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