Citation : 2015 Latest Caselaw 4004 ALL
Judgement Date : 6 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10141 of 2015 Applicant :- Dinesh Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Vikas Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 6.11.2015
A.
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