Sadashiv Yadav vs State Of U.P.
2015 Latest Caselaw 3990 ALL

Citation : 2015 Latest Caselaw 3990 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Sadashiv Yadav vs State Of U.P. on 6 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10137 of 2015
 

 
Applicant :- Sadashiv Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.P. Singh "Somvanshi"
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A has pointed out that there is criminal history of two cases against the applicant.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit with regard to the criminal history of the applicant.

Put up on 19.11.2015 as fresh case.

Order Date :- 6.11.2015

Download the LatestLaws.com Mobile App