Someshwar Dayal Sharma Ordinary ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 3989 ALL

Citation : 2015 Latest Caselaw 3989 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Someshwar Dayal Sharma Ordinary ... vs State Of U.P. & 2 Others on 6 November, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 820 of 2015
 

 
Appellant :- Someshwar Dayal Sharma Ordinary Member & 5 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Appellant :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Sri Ram Pandey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

We see no reason to entertain this Special Appeal which is directing against the order passed by the Hon'ble Single Judge requiring filing of the counter affidavit.

The appeal is dismissed.

Order Date :- 6.11.2015

Ashish Pd.

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