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Brahmeshwar Prasad Pathak vs State Of U.P. And Another
2015 Latest Caselaw 3987 ALL

Citation : 2015 Latest Caselaw 3987 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Brahmeshwar Prasad Pathak vs State Of U.P. And Another on 6 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 62386 of 2015
 

 
Petitioner :- Brahmeshwar Prasad Pathak
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Satya Prakash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Learned Standing Counsel prays for and is granted four weeks' time to file counter affidavit.

List thereafter.

Order Date :- 6.11.2015

Ashish Pd.

 

 

 
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