Citation : 2015 Latest Caselaw 3984 ALL
Judgement Date : 6 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8507 of 2015 Applicant :- Triloki Nath Opposite Party :- State Of U.P. Counsel for Applicant :- Ashish Raman Mishra Counsel for Opposite Party :- Govt. Advocate,Pawan Kumar Misra,Shiv Poojan Maurya Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 6.11.2015
A.
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