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Mahendra Verma vs State Of U.P.
2015 Latest Caselaw 3982 ALL

Citation : 2015 Latest Caselaw 3982 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Mahendra Verma vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10243 of 2015
 

 
Applicant :- Mahendra Verma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 6.11.2015

A.

 

 

 
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