Ram Lakhan And Another vs State Of U.P.
2015 Latest Caselaw 3979 ALL

Citation : 2015 Latest Caselaw 3979 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Ram Lakhan And Another vs State Of U.P. on 6 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10231 of 2015
 

 
Applicant :- Ram Lakhan And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shishir Pradhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the certain documents.

Put up on 23.11.2015 as fresh case.

Order Date :- 6.11.2015

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