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Vijay Kumar Agrawal vs Central Bank Of India And 2 Others
2015 Latest Caselaw 3978 ALL

Citation : 2015 Latest Caselaw 3978 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Vijay Kumar Agrawal vs Central Bank Of India And 2 Others on 6 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 62513 of 2015
 

 
Petitioner :- Vijay Kumar Agrawal
 
Respondent :- Central Bank Of India And 2 Others
 
Counsel for Petitioner :- Vijay Kumar Mahendra
 
Counsel for Respondent :- Gyan Prakash Shrivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

After the matter was argued at some length, counsel for the petitioner states that the petition may be  dismissed as not pressed.

Accordingly, the writ petiion is dismissed as not pressed.

Order Date :- 6.11.2015

Ashish Pd.

 

 

 
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