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Ram Sanehi @ Kariya vs State Of U.P.
2015 Latest Caselaw 3974 ALL

Citation : 2015 Latest Caselaw 3974 ALL
Judgement Date : 6 November, 2015

Allahabad High Court
Ram Sanehi @ Kariya vs State Of U.P. on 6 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 117167 of 2015
 
In
 
Case :- BAIL No. - 9624 of 2015
 

 
Applicant :- Ram Sanehi @ Kariya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nandita Bharti
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Correction application is allowed.

Necessary correction has been incorporated in the order dated 29.10.2015.

In the second line of paragraph no. 5 of the order dated 29.10.2015 " section 3/4 POCSO Act" be read as " section 5/6 POCSO Act "

Office is direct to supply the corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 6.11.2015

A.

 

 

 
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