Aryakul College Of Pharmacy & ... vs State Of U.P. Thru Its ...
2015 Latest Caselaw 3970 ALL

Citation : 2015 Latest Caselaw 3970 ALL
Judgement Date : 6 November, 2015

Allahabad High Court

Aryakul College Of Pharmacy & ... vs State Of U.P. Thru Its ... on 6 November, 2015

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- MISC. SINGLE No. - 4120 of 2015
 

 
Petitioner :- Aryakul College Of Pharmacy & Research Thru Its Director
 
Respondent :- State Of U.P. Thru Its Prin.Secy.Techcical Edu.Lucknow & Ors
 
Counsel for Petitioner :- Mayankar Singh
 
Counsel for Respondent :- C.S.C.,Lalit Shukla,Shailesh Kumar
 

 
Hon'ble Rajan Roy,J.

This writ petition is disposed of vide my order of date passed in W.P. No.3307 (MS) of 2015, Sherwood College of Pharmacy v. State of U.P.

Order Date :- 6.11.2015

A.Nigam

Download the LatestLaws.com Mobile App