Amar Singh Verma vs State Of U.P. Through Principal ...
2015 Latest Caselaw 3962 ALL

Citation : 2015 Latest Caselaw 3962 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Amar Singh Verma vs State Of U.P. Through Principal ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2071 of 1998
 

 
Petitioner :- Amar Singh Verma
 
Respondent :- State Of U.P. Through Principal Secy.
 
Counsel for Petitioner :- M.Afzal,Akhter Abbas,C.P.M.Tripathi,S.L.Misra,Shatorhanlal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Akhter Abbas, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 5.11.2015

Arvind

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