Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ...
2015 Latest Caselaw 3961 ALL

Citation : 2015 Latest Caselaw 3961 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Sanjay Kumar Pandey vs State Of U.P. Thru The Secy.Law ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 691 of 2013
 

 
Petitioner :- Sanjay Kumar Pandey
 
Respondent :- State Of U.P. Thru The Secy.Law Govt.Of U.P. Lukcnow &Others
 
Counsel for Petitioner :- Umesh Kumar Srivastava,Dhirendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Gaurav Mehrotra, learned Counsel for the opposite party prays for and is granted three weeks' time to seek instructions.

List thereafter.

Order Date :- 5.11.2015

Arvind

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