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Sonu Kumar Gupta vs State Of U.P.
2015 Latest Caselaw 3959 ALL

Citation : 2015 Latest Caselaw 3959 ALL
Judgement Date : 5 November, 2015

Allahabad High Court
Sonu Kumar Gupta vs State Of U.P. on 5 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?. 
 
Court No. - 11
 

 
Case :- BAIL No. - 8582 of 2015
 

 
Applicant :- Sonu Kumar Gupta
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Singh
 
Counsel for Opposite Party :- Govt. Advocate,Hari Shanker Tewari
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that Sri H.S. Tiwari, Adocate had field vakalatnama on behalf of the complainant but it is not on record. Office is directed to trace out the same and place it on the record.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 5.11.2015

A.

 

 

 
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