Chandrapal Singh And Anr. vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 3957 ALL

Citation : 2015 Latest Caselaw 3957 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Chandrapal Singh And Anr. vs State Of U.P. And 3 Ors. on 5 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 40698 of 2015
 

 
Petitioner :- Chandrapal Singh And Anr.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Vishal Khandelwal
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

As a last opportunity, two weeks' time is allowed to learned counsel for the petitioners to file survey report.

List in the next cause list.

Interim protection granted earlier, shall continue till the next date of listing.

Order Date :- 5.11.2015

Lbm/-

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