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Kishan Chand Yadav vs Dy.Director Of Education Lucknow
2015 Latest Caselaw 3956 ALL

Citation : 2015 Latest Caselaw 3956 ALL
Judgement Date : 5 November, 2015

Allahabad High Court
Kishan Chand Yadav vs Dy.Director Of Education Lucknow on 5 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 307 of 1998
 

 
Petitioner :- Kishan Chand Yadav
 
Respondent :- Dy.Director Of Education Lucknow
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh Parihar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Office is directed to submit service report.

List in the next cause list.

Order Date :- 5.11.2015

Arvind

 

 

 
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