Sri Narayan vs State Of U.P. And And 4 Others
2015 Latest Caselaw 3955 ALL

Citation : 2015 Latest Caselaw 3955 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Sri Narayan vs State Of U.P. And And 4 Others on 5 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 48289 of 2015
 

 
Petitioner :- Sri Narayan
 
Respondent :- State Of U.P. And And 4 Others
 
Counsel for Petitioner :- Pulak Ganguly
 
Counsel for Respondent :- C.S.C.,Krishna Dutt Awasthi
 

 
Hon'ble Abhinava Upadhya,J.

Sri K.D.Awasthi, learned counsel appearing on behalf of the respondents no. 4 and 5 prays for and is granted two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 5.11.2015

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