Vinay Kumar Mishra S/O Late Om ... vs Hindustan Aeronautics Limited ...
2015 Latest Caselaw 3954 ALL

Citation : 2015 Latest Caselaw 3954 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Vinay Kumar Mishra S/O Late Om ... vs Hindustan Aeronautics Limited ... on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 406 of 2010
 

 
Petitioner :- Vinay Kumar Mishra S/O Late Om Prakash Mishra
 
Respondent :- Hindustan Aeronautics Limited Sultanpur Thru G.M. & Anr.
 
Counsel for Petitioner :- Yogesh Chandra Srivastava
 
Counsel for Respondent :- P.K. Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Yogesh Chandra Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 5.11.2015

Arvind

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