Santosh Kumar Dubey vs The State Of U.P. Through Secy.
2015 Latest Caselaw 3948 ALL

Citation : 2015 Latest Caselaw 3948 ALL
Judgement Date : 5 November, 2015

Allahabad High Court

Santosh Kumar Dubey vs The State Of U.P. Through Secy. on 5 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 98 of 1998
 

 
Petitioner :- Santosh Kumar Dubey
 
Respondent :- The State Of U.P. Through Secy.
 
Counsel for Petitioner :- P.S.Pandey,S.K. Pandey,Salil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Vivek Madhok
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Salil Kumar Srivastava, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 5.11.2015

Arvind

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